Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 5 in The Good Conduct Prisoners' Probational Release Act, 1926

5. Form of license.

- A license granted under the provisions of section 2 shall be in such form and shall contain such conditions as the State Government may, be general or special order or by rules made in this behalf direct.