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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(1)(ii) in Purba Medinipur University Act, 2017

(ii)to confer, on the recommendation of the State Government and the University Grants Commission. such special powers as may be provided by Statutes on any college or institution providing instruction for counts of study in fine arts or music or conducting higher studies and research: