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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(2)(b) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984

(b)the form and manner in which and the conditions under which accounts shall be maintained by the Custodian or Custodians, as required by sub-section (3) of section 10;