Rajasthan High Court - Jodhpur
Chandra Prakash Sharma vs Smt. Suchi Sharma on 10 December, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 1180/2019
Chandra Prakash Sharma
----Petitioner
Versus
Smt. Suchi Sharma
----Respondent
For Petitioner(s) : Mr. P.C. Sharma.
For Respondent(s) : Mr. Navdeep Dadhich for
Dr. Harish Purohit.
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 10/12/2019 Copy of the petition has been served on learned counsel for the respondents, who may complete his instructions in the matter.
List the matter on 16.12.2019.
Connect to S.B. Writ Contempt No. 992/2018.
(ARUN BHANSALI),J 177-PKS/-
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