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Rajasthan High Court - Jodhpur

Chandra Prakash Sharma vs Smt. Suchi Sharma on 10 December, 2019

Author: Arun Bhansali

Bench: Arun Bhansali

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                   S.B. Writ Contempt No. 1180/2019

                                   Chandra Prakash Sharma
                                                                                                     ----Petitioner
                                                                      Versus
                                   Smt. Suchi Sharma
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. P.C. Sharma.
                                   For Respondent(s)        :     Mr. Navdeep Dadhich for
                                                                  Dr. Harish Purohit.



                                              HON'BLE MR. JUSTICE ARUN BHANSALI

Order 10/12/2019 Copy of the petition has been served on learned counsel for the respondents, who may complete his instructions in the matter.

List the matter on 16.12.2019.

Connect to S.B. Writ Contempt No. 992/2018.

(ARUN BHANSALI),J 177-PKS/-

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