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[Cites 0, Cited by 0] [Section 988] [Entire Act]

State of Haryana - Subsection

Section 988(d) in Punjab Jail Manual

(d)all articles of clothing or bedding at any time obtained and stored in the Jail are frequently inspected, and that all articles which are in any respect unsuitable or inferior to the prescribed description and quality are forthwith rejected and are not issued for the use of prisoners.