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[Cites 0, Cited by 0] [Section 19D(6)] [Section 19D] [Entire Act]

State of Bihar - Subsection

Section 19D(6)(c) in Bihar and Orissa Excise Rules, 1919

(c)"Transmission" mean importation into, exportation from and transportation within Bihar, as defined in the Bihar Methyl Alcohol Rules, 1979.]