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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Uttar Pradesh - Subsection

Section 44(4) in The U.P. Contract Labour (Regulation Abolition) Rules, 1975

(4)Sufficient tables, stools, chairs, or benches shall be available for the number of dinners to be accommodated as prescribed in sub-rule (1).