Supreme Court - Daily Orders
Vigil Marine Services vs Cochin Shipyard Ltd. on 10 November, 2014
Author: Ranjan Gogoi
Bench: Ranjan Gogoi
ITEM NO.405 COURT NO.9 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Arbitration (Civil) No(s).27/2014
VIGIL MARINE SERVICES Petitioner(s)
VERSUS
COCHIN SHIPYARD LTD. Respondent(s)
Date : 10/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
For Petitioner(s) Ms.Fereshte D.Sethna,Adv.
Ms. Anuradha Dutt,Adv.
Ms. B. Vijayalakshmi Menon,Adv.
For Respondent(s) Mr. Nanda Kumar,Sr.Adv.
Ms. Meera Mathur,AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the respondent prays four weeks' time to file counter affidavit and vakalatnama. Prayer is allowed.
List thereafter.
(MADHU BALA) (ASHA SONI)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Madhu Bala
Date: 2014.11.13
15:12:04 IST
Reason: