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Supreme Court - Daily Orders

Vigil Marine Services vs Cochin Shipyard Ltd. on 10 November, 2014

Author: Ranjan Gogoi

Bench: Ranjan Gogoi

     ITEM NO.405                            COURT NO.9               SECTION XVIA

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Arbitration (Civil) No(s).27/2014

         VIGIL MARINE SERVICES                                         Petitioner(s)

                                                    VERSUS

     COCHIN SHIPYARD LTD.                                            Respondent(s)


     Date : 10/11/2014 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE RANJAN GOGOI

     For Petitioner(s)               Ms.Fereshte D.Sethna,Adv.
                                     Ms. Anuradha Dutt,Adv.
                                     Ms. B. Vijayalakshmi Menon,Adv.

     For Respondent(s)               Mr. Nanda Kumar,Sr.Adv.
                                     Ms. Meera Mathur,AOR


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Learned counsel for the respondent prays four weeks' time to file counter affidavit and vakalatnama. Prayer is allowed.

List thereafter.

                      (MADHU BALA)                               (ASHA SONI)
                      COURT MASTER                               COURT MASTER




Signature Not Verified

Digitally signed by
Madhu Bala
Date: 2014.11.13
15:12:04 IST
Reason: