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Patna High Court - Orders

Saj Food Products Pvt. Ltd. vs The State Of Bihar And Ors on 3 September, 2019

Author: Rakesh Kumar

Bench: Rakesh Kumar, Anjani Kumar Sharan

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Civil Writ Jurisdiction Case No. 4007 of 2019
                    ======================================================
                    SAJ Food Products Pvt. Ltd.

                                                                                 ... ... Petitioner/s
                                                        Versus
                    The State of Bihar and Ors

                                                              ... ... Respondent/s
                    ======================================================
                                                         with
                                 Civil Writ Jurisdiction Case No. 4038 of 2019
                    ======================================================
                    SAJ Food Products Pvt. Ltd.

                                                                                 ... ... Petitioner/s
                                                        Versus
                    The State of Bihar and Ors

                                                              ... ... Respondent/s
                    ======================================================
                    Appearance :
                    (In Civil Writ Jurisdiction Case No. 4007 of 2019)
                    For the Petitioner/s      :       Mr.Gautam Kumar Kejriwal
                    For the Respondent/s      :       Mr.Vikash Kumar (Sc11)
                    (In Civil Writ Jurisdiction Case No. 4038 of 2019)
                    For the Petitioner/s      :       Mr.Gautam Kumar Kejriwal
                    For the Respondent/s      :       Mr.Vikash Kumar (Sc11)
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
                            and
                            HONOURABLE MR. JUSTICE ANJANI KUMAR SHARAN
                                          ORAL ORDER

                    (Per: HONOURABLE MR. JUSTICE RAKESH KUMAR)

3.     03-09-2019

List both the writ petitions under appropriate heading, as per seriatim.

(Rakesh Kumar, J.) ( Anjani Kumar Sharan, J.) anay U