Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act] Union of India - Subsection Section 86(2)(c) in The Inland Vessels Act, 2021 (c)the amount collected from sale of wreck or cargo or remains thereof after deducting the expenses incurred;