Supreme Court - Daily Orders
M/S. Splendor Landbase Ltd. vs Union Of India on 2 September, 2022
Bench: Chief Justice, S. Ravindra Bhat
ITEM NO.17 COURT NO.1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 1437/2022 in SLP(C) No. 15341/2020
(Arising out of impugned final judgment and order dated 12-05-2022
in SLP(C) No. No. 15341/2020 passed by the Supreme Court Of India)
M/S. SPLENDOR LANDBASE LTD. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 109944/2022 - EXTENSION OF TIME)
Date : 02-09-2022 This matter were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s)
Ms. Rooh-e-hina Dua, AOR
For Respondent(s)
Mr. Sanjay Kumar Visen, AOR
Mr. Ravi Panwar, AOR
UPON hearing the counsel the Court made the following
O R D E R
We see no reason to entertain the present Miscellaneous Application, which is, accordingly, dismissed.
(NEETU KHAJURIA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS COURT MASTER Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2022.09.03 14:33:18 IST Reason: