Bombay High Court
Salim Raza Also Known As Mohammed Salim ... vs Manav Builders Private Limited Thr. Its ... on 6 September, 2022
Author: M. S. Karnik
Bench: M. S. Karnik
28. ao 653-22 & ias.doc
Diksha Rane
Digitally
signed by
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
DIKSHA
DINESH
DIKSHA
DINESH RANE
Date:
CIVIL APPELLATE JURISDICTION
RANE 2022.09.06
18:58:27
+0530
APPEAL FROM ORDER NO. 653 OF 2022
WITH
INTERIM APPLICATION ST. NO. 15872 OF 2022
WITH
INTERIM APPLICATION NO. 10031 OF 2022
Salim Raza also known as Mohammed
Salim Jaffery also known as Mohd. Salim ..Appellant
vs.
Manav Builders Private Limited
thr. its Dir. Mr. Rohan Mehta ..Respondent
------------
Mr. M. A. Vaid a/w. Ms. Vidhya N. Shet i/b. Vaid &
Associates for appellant.
Mr. Kevin Pereira i/b. Mr. Chinmay Acharya for respondent.
------------
CORAM : M. S. KARNIK, J.
DATE : SEPTEMBER 6, 2022.
P.C. :
At the request of learned counsel for the respondent, who submits that the arguing counsel is in some personal difficulty, stand over to September 21, 2022.
(M.S.KARNIK, J.) 1