Section 6(1) in The Deori Autonomous Council Act, 2005
(1)The General Council shall consist of 20 (Twenty) elected members out of which 2 (Two) members shall be nominated by the Government of Assam to give representation of those group/communities of the council area which are not otherwise represented in it. Out of 18 (Eighteen) seats, 14 (Fourteen) seats shall be reserved for Scheduled Tribes and 3 (Three) seats shall be for women.
