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State of Haryana - Section

Section 19 in Haryana Co-operation Department Head Office and Sub-Offices (Group `D') Service Rules, 1991

19. Reservation.

- Nothing contained in these rules shall affect reservation and other concessions required to be provided for scheduled castes, backward classes, ex-servicemen, physically handicapped persons or any other class or category of persons in accordance with the orders issued by the State Government in this regard from time to time :Provided that the total percentage of reservation so made shall not exceed fifty percent, at any time.