Section 4A(1)(b) in Maharashtra Public Trust Rules, 1951

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State of Maharashtra - Subsection

Section 4A(1)(b) in Maharashtra Public Trust Rules, 1951

(b)who holds a degree in Commerce of any University in India established by law, or any other University recognized for the purpose, by the State Government at least in the second class with Advance Accountancy and Auditing as Special subjects and who has thereafter experience for at least 12 years in any post involving work of accounts in a Government or local authority establishment, or in any firm or company of Chartered Accountants, or in any reputed commercial firm; or

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State of Maharashtra - Subsection

Section 4A(1)(b) in Maharashtra Public Trust Rules, 1951