Section 10 in The National Institute Of Disaster Management Regulations, 2006
10. Time and place of meeting of the governing body - The governing body shall hold its meetings at such place and time as the Chairperson of the governing body may, from time to time, determine:
Provided that the Chairperson of the governing body shall convene a meeting if a requisition for that purpose is presented to him in writing by not less than four members of the governing body specifying the subject-matter proposed to be discussed in the meeting:Provided further that the governing body shall meet at least once in three months.
