Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 146] [Entire Act] State of Haryana - Subsection Section 146(b) in The Punjab Land Revenue Act, 1887 (b)with the previous sanction of the [State Government] [Substituted for the words 'Provincial Government' by the Adaptation of Laws Order, 1950.], on the application of either of them ;
