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[Cites 0, Cited by 0] [Section 5(17)] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(17)(i) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(i)Provided that depreciation shall not be allowed on assets funded by any capital subsidy / grant.provision for replacement of such assets shall be made in the Capital Investment Plan;