Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(j) in The Unorganised Workers’ Social Security Act, 2008 (j)“State Board” means the (name of the State) State Social Security Board for unorganised workers constituted under sub-section (1) of section 6;
