Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(5) in Telangana Education Act, 1982 (5)"[Telangana] [Substituted by G.O.Ms.No.15, Higher Education (T.E) Department, dated 23.04.2015.] Residential Educational Institutions Society" means the registered society referred to in sub-section (2) of section 33;
