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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(4)(e) in The Arunachal Pradesh Fiscal Responsibility (and Budget Management) Act, 2006

(e)the policies of the State Government for the ensuing financial year relating to taxation, expenditure, borrowings (including borrowings by Public Sector Undertakings and Special Purpose Vehicles and other equivalent instruments where liability for repayment is on the State Government, with ceiling fixed for each agency) and other liabilities, lending and investments, pricing of administered goods and services and description of other activities, such as guarantees and activities of Public Sector Undertakings which have potential budgetary implications; and the key fiscal measures and targets pertaining to each of these;