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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 71(1)(a) in The Jammu and Kashmir Electricity Act, 2010

(a)determine the tariff for generation, supply, transmission and wheeling of electricity, wholesale, bulk or retail, as the case may be, within the State :