Supreme Court - Daily Orders
Dept.Of Telecommunication vs Data Access India Limited on 30 November, 2023
Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia
ITEM NO.107 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 311-318/2008
DEPT.OF TELECOMMUNICATION & ORS. Appellant(s)
VERSUS
DATA ACCESS INDIA LIMITED Respondent(s)
([ ONLY C.A.NO. 315-316/[email protected]. 311-318/2008 ARE TO BE LISTED
AGAINST THIS ITEM ] )
WITH
C.A. No. 565-568/2008 (XVII)
(IA No.102801/2017-CLARIFICATION/DIRECTION)
C.A. No. 6065/2010 (XVII)
(IA No. 2/2010 - EX-PARTE STAY)
C.A. No. 9827/2010 (XVII)
C.A. No. 258/2012 (XVII)
(FOR STAY APPLICATION ON IA 2/2012
IA No. 2/2012 - STAY APPLICATION)
C.A. No. 6645/2012 (XVII)
C.A. No. 6575/2010 (XVII)
(FOR STAY APPLICATION ON IA 2/2010
IA No. 2/2010 - STAY APPLICATION)
C.A. No. 6664-6669/2010 (XVII)
C.A. No. 4896/2010 (XVII)
C.A. No. 10676/2010 (XVII)
C.A. No. 5921/2012 (XVII)
C.A. No. 10675/2010 (XVII)
C.A. No. 4430/2011 (XVII)
C.A. No. 5582-5583/2012 (XVII)
C.A. No. 5574/2012 (XVII)
Signature Not Verified
Digitally signed by
NEETA SAPRA
Date: 2023.11.30
C.A. No. 5575/2012 (XVII)
17:05:10 IST
Reason:
C.A. No. 5576/2012 (XVII)
C.A. No. 5572/2012 (XVII)
C.A. No. 3099/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR ON IA 4/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 5/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 6/2016)
Date : 30-11-2023 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Appellant(s) M/S. Karanjawala & Co., AOR
Ms. Ruby Singh Ahuja, Adv.
Mr. Ishan Gaur, Adv.
Mr. Varun Khanna, Adv.
Ms. Kritika Sachdeva, Adv.
Ms. Uzma Sheikh, Adv.
Mr. Mansoor Ali Shoqat, Adv.
Mr. Kunal Singh, Adv.
Mrs. Anjani Aiyagari, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. Tushar Mehta, Solicitor General
Mr. Gurmeet Singh Makker, AOR
Mr. H R Rao, Adv.
Mr. Arijit Prasad, Adv.
Ms. Shraddha Deshmukh, Adv.
Ms. Swati Ghildiyal, Adv.
Mr. Rajat Nair, Adv.
For Respondent(s) Mr. Harsh Kaushik, AOR
Mr Harsh Prakash, Adv.
Mr. Mohit Paul, AOR
Mr. Ayush Agrawal, Adv.
Mr. Vikrant Singh Bloria, Adv.
Mr. Sushant Tomar, Adv.
Ms. Rangoli Seth, Adv.
Ms. Sanjleena Lal, Adv.
Mr. Mansoor Ali Shoket, Adv.
Mr. Nitin Kala, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Kunal Singh, Adv.
Mr. Karun S., Adv.
Mr. Naveen Kumar, AOR
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Manu Krishnan, Adv.
Mr. Victor Das, Adv.
Ms. Madhavi Agarwal, Adv.
Mr. Vipul Singh, Adv.
Mr. E. C. Agrawala, AOR
Ms. Sumita Hazarika, AOR
M/S. Karanjawala & Co., AOR
M/S. Corporate Law Group, AOR
Mr. Shubhankar Gupta, Adv.
Mr. Ajit Sharma, AOR
Ms. Sheena Taqui, Adv.
Ms. Akansha Saini, Adv.
Mr. Shiv Vinayak Gupta, Adv.
Mr. Manjul Bajpai, Adv.
Mrs. Bina Gupta, AOR
Mr. Arijit Prasad, Sr. Adv.
Mr. Deepak Kumar, Adv.
Ms. Ankita A. Singh, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. Rajan Narain, AOR
Mr. Gaurav Kejriwal, AOR
Mr. Lakshmeesh S. Kamath, AOR
Ms. Samriti Ahuja, Adv.
UPON hearing the counsel the Court made the following
O R D E R
A chart has been filed in the Court showing five kind of categories of matters which have to be dealt with. List on 07.2.2024 on the regular board.
(RASHMI DHYANI PANT) (POONAM VAID) COURT MASTER COURT MASTER