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[Cites 0, Cited by 0] [Section 76BB(2)] [Section 76BB] [Entire Act]

State of Chattisgarh - Subsection

Section 76BB(2)(a) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(a)he shall at all limes have free access to the books, accounts and documents belonging to the Development Authority and may summon any person in possession and responsible for the custody of such books, accounts and documents to produce the same;