Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(2) in Research Assistant, Class III, (Pre-service Training and Passing of Post-Training Examination) Rules, 2015

(2)If a direct recruit fails to pass the examination in the prescribed attempts as required under these rules, his services shall be terminated:Provided that if, the State Government is satisfied that person could not pass the Examination within the prescribed attempts for the reasons beyond' his control, it may after recording the reasons in writing allow him not more than two additional attempts to pass such examination on payment of an examination fees as determined by the Government from time to time :Provided further that, if a person passes the examination after availing the additional attempts, he shall not be entitled to claim seniority over those persons who have passed the examination earlier than him, within the specified attempts and specified period.