Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 24 in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990 24. Power of Central Government to obtain information. - The Central Government may require the Corporation to furnish such information as that Government may consider necessary.
