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[Cites 0, Cited by 0] [Section 306(1)] [Section 306] [Entire Act]

NCT Delhi - Subsection

Section 306(1)(b) in The Delhi Municipal Corporation Act, 1957

(b)to repair, remove, construct or reconstruct or make any additions to, or structural alterations of, any portion of such building which is within the regular line of the street, by any order which he issues concerning the additions to, rebuilding construction, repair or alterations of, such building, require such building to be set back to the regular line of the street.