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Orissa High Court

Biswa Ranjan Ray vs Tata Power Central Odisha ..... ... on 23 April, 2024

Bench: Arindam Sinha, M.S. Sahoo

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                            WP(C) No.4627 of 2024


Biswa Ranjan Ray                               .....                  Petitioner

                                                           Represented By Adv.
                                                           Mr. S.S. Bhuyan,
                                                                    Bhuyan
                                                              Advocate
                                    -versus-
Tata Power Central Odisha                        .....         Opposite Parties
Distribution Ltd. (TPCODL), BBSR
and others

                                                         Represented By Adv. -
                                                           Mr. L.K. Moharana,
                                                                    Moharana
                                                              Advocate




                                   CORAM:
             THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                      AND
                 THE HON'BLE MR. JUSTICE M.S. SAHOO


                                    ORDER

23.04.2024 Order No.

01. 1. Mr. Bhuyan, learned advocate appears on behalf of petitioner and submits, under challenge is order dated 14th October, 2022 of the Grievances Redressal Forum (GRF). Two prayers were made. First, First for new connection, connection was not dealt with.

Page 1 of 2

2. Mr. Moharana, learned advocate appears on behalf of opposite party nos. 1 to 4. He submits, service be effected on said opposite parties on copy given to him.

him. Mr. Bhuyan serves copy to Mr. Moharana.

3. Issue notice along with this order on opposite party no.6 by registered/speed ered/speed post with AD. Petitioner will put in requisites.

4. List on 14th May, 2024.

(Arindam Sinha) Judge (M.S. Sahoo) Judge Sks Signature Not Verified Digitally Signed Signed by: SISIR KUMAR SETHI Designation: Personal Assistant Reason: Authentication Location: ORISSA HIGH COURT Date: 24-Apr-2024 12:46:12 Page 2 of 2