Orissa High Court
Biswa Ranjan Ray vs Tata Power Central Odisha ..... ... on 23 April, 2024
Bench: Arindam Sinha, M.S. Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No.4627 of 2024
Biswa Ranjan Ray ..... Petitioner
Represented By Adv.
Mr. S.S. Bhuyan,
Bhuyan
Advocate
-versus-
Tata Power Central Odisha ..... Opposite Parties
Distribution Ltd. (TPCODL), BBSR
and others
Represented By Adv. -
Mr. L.K. Moharana,
Moharana
Advocate
CORAM:
THE HON'BLE MR. JUSTICE ARINDAM SINHA
AND
THE HON'BLE MR. JUSTICE M.S. SAHOO
ORDER
23.04.2024 Order No.
01. 1. Mr. Bhuyan, learned advocate appears on behalf of petitioner and submits, under challenge is order dated 14th October, 2022 of the Grievances Redressal Forum (GRF). Two prayers were made. First, First for new connection, connection was not dealt with.
Page 1 of 22. Mr. Moharana, learned advocate appears on behalf of opposite party nos. 1 to 4. He submits, service be effected on said opposite parties on copy given to him.
him. Mr. Bhuyan serves copy to Mr. Moharana.
3. Issue notice along with this order on opposite party no.6 by registered/speed ered/speed post with AD. Petitioner will put in requisites.
4. List on 14th May, 2024.
(Arindam Sinha) Judge (M.S. Sahoo) Judge Sks Signature Not Verified Digitally Signed Signed by: SISIR KUMAR SETHI Designation: Personal Assistant Reason: Authentication Location: ORISSA HIGH COURT Date: 24-Apr-2024 12:46:12 Page 2 of 2