Section 2(h) in The M.P. Vidyut Sudhar Adhiniyam, 2000
(h)"Licence" means a licence granted under Section 15 of this Act and shall include a licence granted under Section 3 and a sanction given under Section 28 of the Indian Electricity Act, 1910 (Act 9 of 1910) prior to the coming into force of this Act;
