Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 72 in The Assam State Co-operative Agriculture and Rural Development Bank Limited 72. Liquidation. - The Bank shall be liquidated only by an order of the Registrar of Co-operative Societies, Assam.
