Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(4) in Rajasthan Prisoners Open Air Camp Rules, 1972

(4)The Co-operative Society of the prisoners shall be formed for the purpose of supply and services of daily needs in the camp.