Section 24E(3) in The University of Rajputana (Second Amendment) Act, 1950

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State of Rajasthan - Subsection

Section 24E(3) in The University of Rajputana (Second Amendment) Act, 1950

(3)In the Faculties of Arts, Science, Commerce and Law the members of a Board shall not exceed-

(a)seven in the case of a Board dealing upto post-graduate studies; and

(b)five in other cases.