Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Madras Port Trust (Recruitment of Heads of Departments) (Amendment) Regulations, 2005 2. They shall come into force on expiry of ninety days from the date of their publication in the Official Gazette.
