Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 75 in Mizoram Cooperative Societies Act, 2006 75. Restrictions on holding of equity. - A member of a co-operative shall at no time hold more than one tenth of the paid up equity capital of the co-operative.
