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Gauhati High Court

Page No.# 1/6 vs The State Of Assam And Anr on 9 September, 2022

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                                   Page No.# 1/6

GAHC010084742020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Crl.Pet./464/2020

         KANHAIYA LAL BOTHRA AND 7 ORS.
         S/O BHANWAR LAL BOTHRA, R/O H. NO. 8, 3RD FLOOR, BYE LANE 1, JP
         AGGARWAL PATH, SLUICE GATE, GUWAHATI-9, MANAGER,
         CONTINENTAL TRANSPORT AGENCY, PRESENTLY RENAMED AND
         CONVERTED AS CTA LOGISTIC LIMITED, AT ROAD, BHARALUMUKH,
         GUWAHATI

         2: MUKUL GOSWAMI
          S/O LATE JAL LAL GOSWAMI
          R/O BLOCK 3B
          IMPERIAL BLUE
         VIDYA MANDIR PATH
          BHETAPARA
          GUWAHATI-28
          JR. EXECUTIVE (ACCOUNTS)
          GCMMF
          PRESENTLY- EXECUTIVE (ACCOUNTS)
          GCMMF
          FIRST FLOOR
          HOUSEFED OFFICE COMPLEX
          RUKMINIGAON
          GUWAHATI-22

         3: PRATEEK KUMAR
          S/O DR. PRAMOD KUMAR
          R/O DUDHMANSAGAR DAIRY
          PLOT NO. 26 D
          SECTOR 3
          IMT MANESAR
          HARYANA
          PIN-122050
         ASSISTANT MANAGER (QA)
          GCMMF
         ANAND
                                                Page No.# 2/6

PRESENTLY- HEAD
DUDHMANSAGAR DAIRY
MANESAR
HARYANA

4: MAULIK M JOSHI
 (WRONGLY MENTIONED AS MALLIK JOSHI @ JOSHI)
 S/O SRI MAHENDRA BHAI JOSHI
 R/O 23 DHARMAJIVAN FLAT
 NEAR KHOKHARA PS
 MANINAGAR EAST
AHMEDABAD
 PIN-380008
 EXECUTIVE (QA)
 GCMMF
ANAND
 PRESENTLY- MANAGER (QA)
 GCMMF
ANAND

5: KAMAKHYA PRASAD CHALIHA
 S/O CHANDRA PRASAD CHALIHA
 R/O CLASSIC ENCLAVE
 MANIRAM DEWAN ROAD
 NEW GUWAHATI-781020
 MANAGER (SALES)
 GCMMF
 GUWAHATI
 PRESENTLY-RETIRED

6: MANORANJAN PANI
 S/O JALADHAN PANI
 R/O KAIRA CAN QUARTERS
 NEAR HERO HONDA SHOWROOM
 NEAR GANESH CHIKDARA
 CHOWKDI OVER BRIDGE
ANAND
 PIN-388001
 ZONAL IN-CHARGE
 GCMMF
 GUWAHATI
 PRESENT ADD- SR. GM
 GCMMF LTD.
AMUL DAIRY ROAD
ANAND
 PIN-388001

7: APURBA MISRA
                                                           Page No.# 3/6

             S/O LATE RADHESHYAM MISRA
             R/O PROTECH PARK
             HENGRABARI ROAD
             GUWAHATI
             PIN-781036
             DEPOT IN-CHARGE
             GCMMF
             GUWAHATI
             PRESENTLY-ZONAL IN CHARGE
             GCMMF
             GUWAHATI

            8: PU NYADO SINGH
             R/O C/O CTA LOGISTIC LIMITED
            AT ROAD
             BHARALUMUKH
             GUWAHATI-781020
             GODOWN IN CHARGE
             CONTINENTAL TRANSPORT AGENCY
             PRESENTLY-MANAGER
             CTA LOGISTIC LIMITE

            VERSUS

            THE STATE OF ASSAM AND ANR.
            REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM

            2:HITESH DEBA SARMAH
             EXECUTIVE MAGISTRATE
             DCs COURT
             KAMRUP (M)
             GUWAHAT

Advocate for the Petitioner   : MR S S SHARMA

Advocate for the Respondent : PP, ASSAM


             Linked Case : I.A.(Crl.)/86/2021

            KANHAIYA LAL BOTHRA AND 7 ORS.
            S/O. BHANWAR LAL BOTHRA
            R/O. H/ NO. 8
            3RD FLOOR
            BYE LANE 1
            JP AGGARWAL PATH
            SLUICE GATE
                                                    Page No.# 4/6

GHY- 9
MANAGER
CONTINENTAL TRANSPORT AGENCY
PRESENTLY RENAMED AND CONVERTED AS CTA LOGISTIC LIMITED
AT ROAD
BHARALUMUKH
GUWAHATI

2: MUKUL GOSWAMI
S/O LATE JAL LAL GOSWAMI
 R/O BLOCK 3B
 IMPERIAL BLUE
VIDYA MANDIR PATH
 BHETAPARA
 GUWAHATI-28
 JR. EXECUTIVE (ACCOUNTS)
 GCMMF
 PRESENTLY- EXECUTIVE (ACCOUNTS)
 GCMMF
 FIRST FLOOR
 HOUSEFED OFFICE COMPLEX
 RUKMINIGAON
 GUWAHATI-22

3: PRATEEK KUMAR
S/O DR. PRAMOD KUMAR
R/O DUDHMANSAGAR DAIRY
PLOT NO. 26 D
SECTOR 3
IMT MANESAR
HARYANA
PIN-122050
ASSISTANT MANAGER (QA)
GCMMF
ANAND
PRESENTLY- HEAD
DUDHMANSAGAR DAIRY
MANESAR
HARYANA

 4: MAULIK M JOSHI
(WRONGLY MENTIONED AS MALLIK JOSHI @ JOSHI)
 S/O SRI MAHENDRA BHAI JOSHI
 R/O 23 DHARMAJIVAN FLAT
 NEAR KHOKHARA PS
 MANINAGAR EAST
 AHMEDABAD
 PIN-380008
                              Page No.# 5/6

EXECUTIVE (QA)
GCMMF
ANAND
PRESENTLY- MANAGER (QA)
GCMMF
ANAND

5: KAMAKHYA PRASAD CHALIHA
S/O CHANDRA PRASAD CHALIHA
R/O CLASSIC ENCLAVE
MANIRAM DEWAN ROAD
NEW GUWAHATI-781020
MANAGER (SALES)
GCMMF
GUWAHATI
PRESENTLY-RETIRED

6: MANORANJAN PANI
S/O JALADHAN PANI
R/O KAIRA CAN QUARTERS
NEAR HERO HONDA SHOWROOM
NEAR GANESH CHIKDARA
CHOWKDI OVER BRIDGE
ANAND
PIN-388001
ZONAL IN-CHARGE
GCMMF
GUWAHATI
PRESENT ADD- SR. GM
GCMMF LTD.
AMUL DAIRY ROAD
ANAND
PIN-388001

7: APURBA MISRA
S/O LATE RADHESHYAM MISRA
R/O PROTECH PARK
HENGRABARI ROAD
GUWAHATI
PIN-781036
DEPOT IN-CHARGE
GCMMF
GUWAHATI
PRESENTLY-ZONAL IN CHARGE
GCMMF
GUWAHATI

8: PUNYADEO SINGH
                                                                                  Page No.# 6/6

           R/O C/O CTA LOGISTIC LIMITED
           AT ROAD
           BHARALUMUKH
           GUWAHATI-781020
           GODOWN IN CHARGE
           CONTINENTAL TRANSPORT AGENCY
           PRESENTLY-MANAGER
           CTA LOGISTIC LIMITED
           VERSUS

           THE STATE OF ASSAM AND ANR.
           REP. BY P.P.
           ASSAM

           2:HITESH DEBA SARMAH
           EXECUTIVE MAGISTRATE
            DCs COURT
            KAMRUP (M)
            GUWAHATI
            ------------
           Advocate for : MR S S SHARMA
           Advocate for : PP
           ASSAM appearing for THE STATE OF ASSAM AND ANR.



                                    BEFORE
                    HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

                                          ORDER

Date : 09.09.2022 Since none has appeared for the petitioners, let these matters be listed again in the next week.

JUDGE Comparing Assistant