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[Cites 0, Cited by 0] [Section 142(1)] [Section 142] [Entire Act]

State of West Bengal - Subsection

Section 142(1)(b) in New Town, Kolkata Development Authority Act, 2007

(b)where the person to be served is a partnership, if the document is addressed to the partnership at its principal place of business identifying it by the name or the style under which its business is carried on and is-
(i)sent under certificate of posting; or
(ii)delivered at the place of business of the partnership;