Karnataka High Court
Smt Kanchana vs Sri Himalayan Basha on 22 June, 2016
Author: P.S.Dinesh Kumar
Bench: P.S.Dinesh Kumar
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IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 22ND DAY OF JUNE, 2016
BEFORE
THE HON'BLE MR.JUSTICE P.S.DINESH KUMAR
WRIT PETITION Nos.51198-51207/2014 (GM-CPC)
BETWEEN:
1. SMT KANCHANA
W/O SRINIVAS
AGED ABOUT 41 YEARS
RESIDING AT NO. 16
GOVINDAPURA
ARABIC COLLEGE POST
BANGALORE-560045
2. SRI SRINIVAS
S/O CHIKKANNA
AGED ABOUT 50 YEARS
RESIDING AT NO. 557
MARAMMA TEMPLE ROAD
KADUGONDANAHALLI, A C POST
3. SRI D VINOD
S/O G DORAISWAMY
AGED ABOUT 56 YEARS
RESIDING AT MANORAYANAPALYA
GOUTHAM COLLEGE ROAD
R T NAGAR POST
BANGALORE-560032
4. SMT MEERA DEVI
W/O RAMANANDA GUPTA
AGED ABOUT 43 YEARS
RESIDING AT NO.5, SY NO. 34/3
GOVINDAPURA VILLAGE
NAGAWARA DHAKALE
BANGALORE NORTH TALUK
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5. SRI S SHYLESH KUMAR
S/O P SAMPATH KUMAR
AGED ABOUT 37 YEARS
RESIDING AT NO. 343/E
2ND MAIN, 4TH BLOCK
HBR LAYOUT, BRINDAVAN NAGAR
BANGALORE-560043
6. SRI A JOSEPH
S/O A ANTHONY
AGED ABOUT 34 YEARS
RESIDING AT NO. 16
SY NO. 34/3, NOW KNOWN AS 587
GOVINDAPURA, NAGAWARA A.C.POST
BANGALORE-560045
7. SRI BYRE GOWDA
S/O LATE B RAMAIAH
AGED ABOUT 54 YEARS
RESIDING AT GOVINDAPURA
ARABIC COLLEGE POST
BANGALORE-560045
8. SRI SRINIVAS M
S/O LATE MUNIYAPPA
AGED ABOUT 49 YEARS
RESIDING AT NO. 16
GOVINDAPURA
ARABIC COLLEGE POST
BANGALORE-560045
9. SMT SARALA
D/O D CHANDRAMMA
AGED ABOUT 35 YEARS
RESIDING AT NO. WESTERN
HALF PORTION OF SITE NO. 12
SY NO. 34/3, GOVINDAPURA VILLAGE
NAGAWARA DHAKALE
BANGALORE NORTH TALUK-560045
10. SMT PREMA
W/O LATE LAZER
AGED ABOUT 40 YEARS
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RESIDING AT EASTERN
HALF PORTION OF SITE NO. 12
SY NO. 34/3
GOVINDAPURA VILLAGE
NAGAWARA DHAKALE
BANGALORE NORTH TALUK-560045 ... PETITIONERS
(BY SRI. PRAKASH RAO JADHAV V, ADVOCATE)
AND
1. SRI HIMALAYAN BASHA
@ AHESAN PASHA
S/O LATE ABDUL BASHEER
AGED ABOUT 40 YEARS
NO. 17, LAL MASJID A STREET
SHIVAJINAGAR
BANGALORE-560051
2. VYALIKAVAL HOUSE BUILDING
CO-OPERATIVE SOCIETY
REP BY ITS PRESIDENT/SECRETARY
NO. 100, 11TH CROSS
6TH MAIN, MALLESWARAM
BANGALORE-560003.
3. THE STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY
VIDHANA SOUDHA
BANGALORE-560001.
4. THE COMMISSIONER
BANGALORE DEVELOPMENT AUTHORITY
KUMARA PARK WEST
BANGALORE-560020. ... RESPONDENTS
(BY SRI. S.R. SREEPRAKASH, ADVOCATE FOR C/R1:
SRI. K SUMAN, ADVOCATE FOR R2;
SRI. A.M. VIJAY, ADVOCATE FOR R4)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES 226 AMD
227 OF THE CONSTITUTION OF INDIA, PRAYING TO SET ASIDE THE
DELIVERY WARRANT DATED 17.9.2014 [SIGNED ON 19.9.2014]
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ISSUED BY THE COURT OF THE ADDL. CITY CIVIL AND SESSIONS
JUDGE, BANGALORE IN EXECUTION CASE NO. 780/2013, DIRECTING
DELIVERY OF POSSESSION OF THE LAND IN SY.NO. 34/2 WHICH THE
R-1 IS TRYING TO FOIST ON SY.NO. 34/3 SITUATED IN NAGAWARA
VILLAGE, BANGALORE NORTH TALUK VIDE ANN-A AGAINST THE
PETITIONERS HEREIN AND ALL OTHER PROCEEDINGS THERETO
THESE WRIT PETITIONS COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
ORDER
Learned Counsel for the petitioners has filed a Memo of even date seeking to withdraw the petitions.
2. Memo is taken on record. The petitions stand dismissed as withdrawn. No costs.
Sd/-
JUDGE KSR