Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(b) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(b)He shall receive or cause to receive all petitions, applications or reference pertaining to the Commission;