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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(2) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(2)Such fee along with the penalty can be paid in cash or through a demand draft drawn in favour of "The Haryana Livestock Development Board" payable at Chandigarh either by the owner of the animals or by the purchaser of the animals or by the custodian of the animals.