Telangana High Court
Smt. Bhagwati Devi And Another vs Rajesh Agarwal on 11 April, 2022
Bench: Shameem Akther, Juvvadi Sridevi
IN THE HIGH COURT OF JUDICATURE OF ANDHRA PRADESH
AT HYDERABAD
THURSDAY THE THIRTIETH DAY OF JULY,
TWO THOUSAND AND SEVEN
: PRESENT:
THE HONOURABLE SRI JUSTICE B. PRAKASH RAO
AND
THE HONOURABLE SRI JUSTICE B. SESHASAYANA REDDY
F.C.A. No. 8 of 2009
(Appeal under section 19 of the Family Courts Act r/w Section 47 of Guardian and
Wards Act, against the order of the Court of the Judge, Family Court, Hyderabad, passed in
F.C.O.P. No. 815 of 2006, dated 11-11-2008)
Between:
1. Smt. Bhagwati Devi W/o Navneet Kumar Goyal, Occ: Housewife, R/o H. No. 13-
3-586/E/2, Shanthi Nagar Colony, Beside Gajraj Function Hall, Jiyaguda,
Hyderabad.
2. Navneet Kumar Goel S/o Late Banwarilal Agarwal, Occ: Pvt. Employee, R/o H.
No.13-3-586/E/2, Shanthi Nagar Colony, Beside Gajraj Function Hall,
Jiyaguda, Hyderabad.
Appellants/Petitioners
AND
Rajesh Agarwal S/o Ramavtarji Agarwal, Occ: Business, R/o H. No. 16-9-596/7, Old Paper
Karkhana, Old Malakpet, Hyderabad.
Respondent
The petition coming on for hearing, upon perusing the Memorandum of grounds filed herein
and the order of the High Court dated 28-01-2009 made in FCAMP. No. 19 of 2009 and
upon hearing the arguments of Sri Mohd. Moin Ahmed Quadri, Advocate for Appellants and
of Smt. S. Sharad Sanghi, Advocate on behalf of the Respondent, the Court made the
following .
ORDER :
"Post on 06-08-2009.
Both the parties shall present along with wards on 06-08-2009 in the lunch hour."
ASSISTANT REGISTRAR // TRUE COPY // for ASSISTANT REGISTRAR To
1. The Judge, Family Court, Hyderabad.
2. Rajesh Agarwal S/o Ramavtarji Agarwal, Occ: Business, R/o H. No. 16-9-596/7, Old Paper Karkhana, Old Malakpet, Hyderabad.
3. Smt. Bhagwati Devi W/o Navneet Kumar Goyal, Occ: Housewife, R/o H. No. 13- 3-586/E/2, Shanthi Nagar Colony, Beside Gajraj Function Hall, Jiyaguda, Hyderabad.
4. Navneet Kumar Goel S/o Late Banwarilal Agarwal, Occ: Pvt. Employee, R/o H. No.13-3-586/E/2, Shanthi Nagar Colony, Beside Gajraj Function Hall, Jiyaguda, Hyderabad. (Addresses 2 to 4 BY SPECIAL MESSENGER WITH A COURT DIRECTION TO BE PRESENT ALONG WITH WARDS ON 06- 08-2009 IN THE LUNCH HOUR i.e., 215 pm )
5. One CC to Sri Mohd. Moin Ahmed Quadri, Advocate,High Court of A.P., Hyderabad ( BY SPECIAL MESSENGER)
6. One CC to Sri of Smt. S. Sharad Sanghi, Advocate, High Court of A.P., Hyderabad ( BY SPECIAL MESSENGER)
7. Two Spare Copies BV HIGH COURT BPR.J & BSSR.J DATED: 30-07-2009 NOTE:
POST ON 06-08-2009 ORDER F.C.A. NO. 8 OF 2009.
APPEARANCE FOR THE BOTH THE PARTIES MOST URGENT DRAFTED: BY BV DATED : 31-07-2009 HIGH COURT BPR.J & BSSR.J DATED: 30-07-2009 NOTE:
POST ON 06-08-2009 ORDER F.C.A. NO. 8 OF 2009.
APPEARANCE FOR THE BOTH THE PARTIES