Delhi High Court - Orders
L'Oreal India Pvt. Ltd vs Rajesh Kumar Taneja Trading As ... on 11 October, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 497/2022
L'OREAL INDIA PVT. LTD. ..... Petitioner
Through: Mr.Ajay Amitabh Suman and
Mr. Neeraj Bhardwaj, Advocates.
versus
RAJESH KUMAR TANEJA TRADING AS INNOVATIVE
DERMA CARE AND ANR. ..... Respondents
Through: Mr. Pramod K. Singh, Advocate for
R-1.
Mr. Harish Vaidyanathan Shankar, Central
Government Standing Counsel with Mr. Srish
Kumar Mishra, Mr. Sagar Mehlawat and
Mr.Alexander Mathai Paikaday, Advocates for
R-2.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 11.10.2022 Mr. Pramod K. Singh, learned counsel enters appearance on behalf of Respondent No. 1.
Mr. Harish Vaidyanathan Shankar, learned Central Government Standing Counsel enters appearance on behalf of Respondent No. 2.
Counter affidavit/written submissions be filed before the next date of hearing.
List on 01.02.2023.
JYOTI SINGH, J OCTOBER 11, 2022/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:13.10.2022 14:48:19