Supreme Court - Daily Orders
The State Of Punjab vs Sant Gurmeet Ram Rahim Singh on 2 April, 2025
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.44 COURT NO.2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26507/2024
[Arising out of impugned final judgment and order dated 11-03-2024
in CWP No. 25168/2021 passed by the High Court of Punjab & Haryana
at Chandigarh]
THE STATE OF PUNJAB Petitioner(s)
VERSUS
SANT GURMEET RAM RAHIM SINGH & ORS. Respondent(s)
(IA No. 282986/2024 - VACATING STAY)
Date : 02-04-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s) :
Mr. Siddhant Sharma, AOR
Mr. Rajat Bhardwaj, A.A.G.
For Respondent(s) :
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Balbir Singh, Sr. Adv.
Mr. Aman Jha, AOR
Ms. Ranjita Rohtagi, Adv.
Mr. Naman Tondan, Adv.
Mr. Harish Chhabra, Adv.
Mr. Amar D Kamra, Adv.
Mr. Rishi Tutu, Adv.
Mr. Kshitij Mayank, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List this matter tomorrow, i.e. 03.04.2025.
Digitally signed by DEEPAK SINGH Date: 2025.04.02 17:01:50 IST Reason:(DEEPAK SINGH) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR