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Supreme Court - Daily Orders

The State Of Punjab vs Sant Gurmeet Ram Rahim Singh on 2 April, 2025

Author: B.R. Gavai

Bench: B.R. Gavai

     ITEM NO.44                              COURT NO.2                 SECTION IV-B

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   26507/2024

     [Arising out of impugned final judgment and order dated 11-03-2024
     in CWP No. 25168/2021 passed by the High Court of Punjab & Haryana
     at Chandigarh]

     THE STATE OF PUNJAB                                                 Petitioner(s)

                                                    VERSUS

     SANT GURMEET RAM RAHIM SINGH & ORS.                                 Respondent(s)


     (IA No. 282986/2024 - VACATING STAY)

     Date : 02-04-2025 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

     For Petitioner(s) :
                                       Mr. Siddhant Sharma, AOR
                                       Mr. Rajat Bhardwaj, A.A.G.

     For Respondent(s) :
                                       Mr. Mukul Rohatgi, Sr. Adv.
                                       Mr. Balbir Singh, Sr. Adv.
                                       Mr. Aman Jha, AOR
                                       Ms. Ranjita Rohtagi, Adv.
                                       Mr. Naman Tondan, Adv.
                                       Mr. Harish Chhabra, Adv.
                                       Mr. Amar D Kamra, Adv.
                                       Mr. Rishi Tutu, Adv.
                                       Mr. Kshitij Mayank, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified List this matter tomorrow, i.e. 03.04.2025.

Digitally signed by DEEPAK SINGH Date: 2025.04.02 17:01:50 IST Reason:

(DEEPAK SINGH) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR