[Cites 0, Cited by 0]
[Entire Act]
State of Jharkhand - Section
Section 560 in Bihar Education Code, 1961
560. Deposit Works.
- The following officers of the Public Works Department can authorise the undertaking of deposit works up to the limits mentioned against their names for each work, provided the conditions laid down in paragraph 283 of the Public Works Department Code, for the execution of such works are fulfilled :-| Rs. | |||
| (1) | Superintending Engineer and the Chief Engineer, Public HealthEngineering Department. | 5,000 | |
| (2) | Inspectors of Works .. .. | 500 | |
| (3) | Electric Inspector, Bihar .. .. | 1,000 | |
| (4) | All Executive Engineers (including the Executive Engineers ofthe Public Department). | 200 |