Delhi High Court - Orders
Airmid Aviation Services Pvt. Ltd vs Orissa Stevedores Limited on 11 April, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1283/2018, I.A. 17012/2018, I.A. 11287/2019 &
CC(COMM) 4/2020
AIRMID AVIATION SERVICES PVT. LTD. ..... Plaintiff
Through: Appearance not given.
versus
ORISSA STEVEDORES LIMITED ..... Defendant
Through: Mr. Manish Kohli, Advocate with Mr.
Abhishek Mishra and Ms. Akanksha
Das, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 11.04.2022
1. Due to paucity of time, it is not possible to take up the matter today.
2. Re-notify on 19th July, 2022.
SANJEEV NARULA, J APRIL 11, 2022 nd Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:14.04.2022 14:59:23