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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(l) in Khasi Hills Autonomous District (Appointment and Succession of Syiem, Deputy Syiem, Electors and Rangbah Shnong of Mylliem Syiemship) Act, 2007

(l)"Lyngdoh" means the authorized adult male representative belonging to the Khasi community who is the native of Mylliem Syiemship from the clan and of the Raid Ri-Lum as shown in Schedule-II to this Act.