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[Cites 0, Cited by 0] [Section 326(2)] [Section 326] [Entire Act]

State of Maharashtra - Subsection

Section 326(2)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)by putting up such notice at such prominent places within the municipal area or if such notice pertains to any locality in the municipal area only then such prominent places within that locality as the Council may from time to time select;