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[Cites 0, Cited by 1] [Section 36(5)] [Section 36] [Entire Act]

State of Uttarakhand - Subsection

Section 36(5)(ii) in Uttaranchal School Education Act, 2006

(ii)The applications shall be dealt with, candidates shall be' called for interview, and the meeting of the Selection Committee shall be held, in accordance with the I Regulations.