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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(6) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(6)[ For soft drinks, ready to serve fruit beverages or the like, the bottle which is returnable by the consumer for being refilled, the retail sale price may be indicated either on the crown cap, or on the bottle or on both. If the retail sale price is indicated on ] [Added by G.S.R. 547(E), dated 13-7-1995 (w.e.f. 13-10-1995). ][the crown cap or the bottle, it is sufficient] [Inserted by G.S.R. 6000(E), dated 20-10-1997 (w.e.f. 21-10-1997).][to indicate the retail sale price in the form "MRP Rs. ....... ". ] [Added by G.S.R. 547(E), dated 13-7-1995 (w.e.f. 13-10-1995). ]