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State of Tamilnadu - Section

Section 85 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

85. Contribution to the Market Development Fund.

- Immediately after the receipt of the amount under sub-rule (1) of rule 84, the Board shall contribute 50 per cent thereof to the Market Development Fund:Provided that in addition to the amount specified in this sub-rule, the Board may contribute to Market Development Fund any amount remaining after its establishment charges and authorised expenditure.