Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 14] [Entire Act] Union of India - Subsection Section 14(3) in The Clinical Establishments (Registration And Regulation) Act, 2010 (3)The application shall be made in such form and shall be accompanied by such details as may be prescribed under this Act or rules made thereunder.
